Section 1645 in The Special Economic Zones (Customs Procedures) Regulations, 2003
1645.
G.S.R. 571 (E), dated 22.7.2003. - In exercise of the powers conferred by sub-section (1) of section 157 read with sub-section (2) of section 76-C of the Customs Act, 1962 (52 of 1962), the Board hereby makes the following regulations, namely:-
