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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(1) in Telangana Universities Act, 1991

(1)The following Acts are hereby repealed,-
(i)the Andhra University Act, 1925 (Act 2 of 1926);
(ii)the Kakatiya University Act, 1976 (Act 44 of 1976);
(iii)Sri Krishna Devaraya University Act, 1981 (Act 36 of 1981);
(iv)the Nagarjuna University Act, 1976 (Act 43 of 1976);
(v)the Osmania University Act, 1959 (Act 9 of 1959); and
(vi)Sri Venkateswara University Act, 1954 (Act 14 of 1954).