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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(b)if the order is made by the Collector, appeal to the [Commissioner] [Substituted by Corrigendum, dated 17.3.87],