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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(2)(c) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(c)to do all other things that are incidental and necessary in pursuance of the provisions of this Act/Rules.