Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(vii) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962 (vii)making of appointments to posts of Karya Adhikari, Abhiyanta, Kar Adhikari and other posts carrying initial salary of Rs. 200 or more per month;
