Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 22 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

22. Licence fee.

(1)Such fees shall be paid for licences granted under this Chapter as may be prescribed.
(2)Different scales of fees may be prescribed for different classes of factories of units.