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[Cites 0, Cited by 2] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(c) in Tamil Nadu Societies Registration Act, 1975

(c)[ " Union " or " State " or "Commission" or "Forum" or "Council"] [Substituted by the Tamil Nadu Act 21 of 1999, with effect from 17th June, 1999,] [or Human Rights] [Inserted by the Tamil Nadu Act 2 of 2010 published in the Tamil Nadu Government Gazette, Extraordinary part IV, section 2 dated 22nd January 2010 and to take effect from 1st April. 2010 by G.O. Ms. No.30 CT and Regn. (M1) dated 30th March 2010.] or any word expressing or implying the sanction, approval or patronage of the Central or any State Government ; and