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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Rajasthan - Subsection

Section 12A(ix) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(ix)The Allotting Authority shall issue allotment order in form XII, a copy of which shall be sent o the allottee, Colonisation Tehsildar, Collector of the district and the Colonisation Commissioner.