Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(3) in Statutes of the Jodhpur National University, Jodhpur, 2010 (3)The Board of Management may fix an appropriate honorarium to be paid to the Dean of a Faculty, in addition to other facilities necessary for performance of his functions.
