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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Maharashtra - Subsection

Section 71(1) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(1)The packets referred to in Rule 70 shall be retained for a period of one year and shall thereafter be destroyed subject to any direction to the contrary given by the Commissioner or a Court or other competent authority.