Section 40 in The Orissa Survey and Settlement Rules, 1962
40. Service of notice.
- While acting under Rule 34, the Tahasildar shall issued a general notice in Form No. 9, inviting objections from persons interested within a period of [Fifteen] [Substituted vide S.R.O. No. 197-dated 12.2.1976.] days from the date of service of such notice. The Tahsildar, if he deems it necessary, may issue individual notices in Form No. 10.
