Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 43 in Sikkim Excise Act, 1992 43. Penalty for contravention of the provisions of the Act, rules and conditions of licence. - If any holder of a licence, permit or pass granted under this Act, or any person in his employment and acting on his behalf.
