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Union of India - Section

Section 77 in The Patent Rules, 2003

77. Manner of application under section 51(2)

.-(1) An application for directions under sub-section (2) of section 51 shall be made in Form 11 and shall be accompanied by a statement setting out the facts upon which the applicant relies.
(2)A copy of the application and statement shall be sent by the Controller to the person in default.