Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 310] [Entire Act] State of Assam - Subsection Section 310(2) in Gauhati Municipal Corporation Act, 1971 (2)Municipal slaughterhouses and municipal stockyards may be situated within or without the city with the sanction of the Government.
