Section 3 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999
3. Deposit of refuse, dust, ashes, etc.
- No person shall deposit any refuse, dust, ashes from any garden, kitchen or stable or filth of any kind whatever on a street, road or in any place other than the place or places reserved by the Gram Panchayat for the purpose.
