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[Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 322(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)cause to be put up or painted at a conspicuous part of any building, wall or place at or near each end, corner or entrance of such streets or some convenient part of such street, the name or number by which it shall be known, and