Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Ltd vs Green Infra Corporate Wind Power Ltd. ... on 15 July, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA Nos. 14098-14101/2015
ITEM NO.12 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 14098-14101/2015
GUJARAT URJA VIKAS NIGAM LTD. Appellant(s)
VERSUS
GREEN INFRA CORPORATE WIND POWER
LTD. AND ORS. ETC. & ORS. Respondent(s)
(IA No. 133461/2025 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 15-07-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) :
Mr. C.A. Sundaram, Sr. Adv.
Mr. M.G. Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Srishti Khindaria, Adv.
For Respondent(s) :
Mr. Vishal Gupta, AOR
Mr. Anupam Chaudhary, Adv.
Mr. Shri Venkatesh, Adv.
Ms. Kanika Chugh, Adv.
Mr. Ashutosh Kumar Srivastava, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mr. Siddharth Nigotia, Adv.
Mr. Shivam Kumar, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Nitin Saluja, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Divyakant Lahoti, AOR
Mr. Akshaya Babu, Adv.
Ms. Praveena Bisht, Adv.
Signature Not Verified
Mr. Siddharth Tripathi, Adv.
Digitally signed by
Deepak Guglani
Date: 2025.07.16
Mr. Rongon Choudhary, Adv.
16:34:07 IST
Reason:
1
CA Nos. 14098-14101/2015
UPON hearing the counsel, the Court made the following
O R D E R
Heard in part.
Re-list for further hearing/arguments on 17.07.2025, with the understanding that the matter would be taken up after hearing of the miscellaneous matters listed on that day is completed.
(DEEPAK GUGLANI) (PREETI SAXENA)
AR-cum-PS COURT MASTER (NSH)
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