Section 62(3)(d) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

(d)the nature and extent of harm or impairment caused to the objects and purposes of the Act as a result of non-compliance or violation;

Legal Document View