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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(m) in The Companies (Accounting Standards) Rules, 2006

(m)the effect of an increase of one percentage point and the effect of a decrease of one percentage point in the assumed medical cost trend rates on:
(i)the aggregate of the current service cost and interest cost components of net periodic post-employment medical costs; and
(ii)the accumulated post-employment benefit obligation for medical costs.