Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Assam - Subsection Section 4(1)(ii) in Assam Temperance Act, 1926 (ii)in the case of any other locality wherein a liquor shop is situated-an area constituted under Section 5 of this Act.