Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(1) in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997 (1)All officers and employees of the Court shall be subject to the superintendence and control of the Chief Justice.
