Allahabad High Court
Saurabh Agarwal & Anr. vs State Of U.P. Thru. Prin. Secy. Urban ... on 31 January, 2018
Bench: Satyendra Singh Chauhan, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 11561 of 2014 Petitioner :- Saurabh Agarwal & Anr. Respondent :- State Of U.P. Thru. Prin. Secy. Urban Planning & 4 Ors. Counsel for Petitioner :- Brijesh Kumar Singh Counsel for Respondent :- C.S.C.,Anurag Srivastava,Gaurav Mehrotra,Indu Prakash Singh Hon'ble Satyendra Singh Chauhan,J.
Hon'ble Rajnish Kumar,J.
List in the next cause list showing the name of Sri Ratnesh Chandra as counsel for the opposite party.
Order Date :- 31.1.2018 psd