Bombay High Court
Gaurav Jivan Datir And Others vs State Of Maharashtra, Thr. Its ... on 24 October, 2018
Author: B.P. Dharmadhikari
Bench: B.P. Dharmadhikari
1 wp 7146.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY :
NAGPUR BENCH : NAGPUR.
Writ Petition No.7146 of 2018
(Gaurav Datir and others V State of Maharashtra and others)
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Office Notes, Office Memoranda of Court's or Judges Order.
Coram, appearances, Court's Orders
or directions and Registrar's orders.
Shri Anand Parchure, Counsel for petitioners.
Shri Patil, AGP for resp. nos. 1 to 3.
Coram : B.P. Dharmadhikari and S.M. Modak, JJ.
Dated : 24 October, 2018.
th Heard.
2. Notice, returnable on 21-11-2018.
3. List on that day with Writ Petition No. 7046 of 2018.
4. Learned AGP, waives notice for respondent nos. 1 to 3.
5. RPAD/Hamdast service is permitted for the other respondents.
JUDGE JUDGE
Deshmukh
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