Section 90(1)(a) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(1)(a) in The Registration Act, 1977 (1920 A.D.)

(a)documents issued, received or attested by any officer engaged in making a settlement or revision of settlement of land revenue, and which form part of the records of such settlement; or

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State of Jammu-Kashmir - Subsection

Section 90(1)(a) in The Registration Act, 1977 (1920 A.D.)