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[Cites 0, Cited by 0] [Section 66A(7)] [Section 66A] [Entire Act]

State of Maharashtra - Subsection

Section 66A(7)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)to consider and make recommendations on the proposals regarding estimates of expenditure pertaining to the wards under different heads of account of the budget before being forwarded to the President: