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State of Tamilnadu - Section

Section 19 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce

19. Tahsildars.

- In exceptional cases where permits are supplied to issuing officers through Tahsildars (vide page 46 of Board's Proceedings No. 105, Land Revenue, dated the 22nd April 1899), Collectors shall make special arrangements for the necessary check being exercised with reference to the above rules.