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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(xix) in Pilikula Development Authority Act, 2018

(xix)to serve as a "centre of excellence" and "Resource Centre" in spreading scientific literature and to bring "Scientific awareness" to community at large. Science should become a way of life and critical thinking should be a habit;