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State of Goa - Section

Section 192 in The Goa Panchayat Raj Act, 1994

192. Transmission of accounts.

- The Zilla Panchayat shall as soon as the annual accounts have been finally passed by it, transmit to the Government an account in the form prescribed in this behalf and shall furnish such details and vouchers relating to the same as the Government may, from time to time direct.