Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 150 in The Trade Marks Rules, 2017 150. Continuance of the name in the register of Trade Marks Agents. - The continuance of a person's name in the register of trademarks agents shall be subject to his payment of the fees prescribed in First Schedule.
