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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(1)(f) in The Punjab Panchayati Raj Act, 1994

(f)the sale proceeds of all dust, dirt, dung or refuge collected by the servants of the Gram Panchayat and dead bodies of animals not claimed by any person in accordance with any custom or usage and the trees and other produce of the land vested in the Gram Panchayat;