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Bengal Presidency - Section

Section 16 in The Bengal Irrigation Act, 1876

16. Award in case of compensation being agreed on. Award to be filed and to be evidence.

- If the Collector and the persons interested agree as to the amount of compensation to be allowed, the Collector shall make an award under his hand for the same.Such award shall be filed in the Collector's office, and shall be conclusive, as between the Collector and the persons interested, of the value of the said property and the amount of compensation allowed for the same.