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Rajasthan High Court - Jodhpur

Chunni Lal vs Shri Sawar Lal Verma on 24 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 86/2019 Chunni Lal

----Petitioner Versus Shri Sawar Lal Verma

----Respondent For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 24/01/2020 Issue notice.

Mr. Harish Purohit accepts notice on behalf of the respondent - Corporation.

The case be adjourned sine-die, as has been ordered in SB Civil Contempt Petition No.992/2018 and only names of concerned counsel be reflected in the cause list.

(DINESH MEHTA),J 171-A.Arora/-

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