Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(1)Every person transmitting narcotic drugs shall comply with such general or special direction as may be specified in any pass under which the transmission may be effected.