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Gujarat High Court

Idar vs State on 24 March, 2011

Author: Anant S. Dave

Bench: Anant S. Dave

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCR.A/19620/2009	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CRIMINAL APPLICATION No. 196 of 2009
 

=========================================================


 

IDAR
PANJARAPOLE,A REGD.SARVAJANIK TRUST NO.I-52/SABARKANTHA -
Applicant(s)
 

Versus
 

STATE
OF GUJARAT,THROUGH THE SECRETARY,HOME DEPARTMENT, & 1 -
Respondent(s)
 

=========================================================
 
Appearance : 
MR
NM KAPADIA for Applicant(s) : 1, 
PUBLIC
PROSECUTOR for Respondent(s) : 1, 
None for Respondent(s) :
2, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE ANANT S. DAVE
		
	

 

 
 


 

Date
: 05/02/2009 

 

ORAL
ORDER 

Notice returnable on 19th February, 2009.

Direct service is permitted.

[ANANT S. DAVE, J.] //smita//     Top