Gujarat High Court
Idar vs State on 24 March, 2011
Author: Anant S. Dave
Bench: Anant S. Dave
Gujarat High Court Case Information System
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SCR.A/19620/2009 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CRIMINAL APPLICATION No. 196 of 2009
=========================================================
IDAR
PANJARAPOLE,A REGD.SARVAJANIK TRUST NO.I-52/SABARKANTHA -
Applicant(s)
Versus
STATE
OF GUJARAT,THROUGH THE SECRETARY,HOME DEPARTMENT, & 1 -
Respondent(s)
=========================================================
Appearance :
MR
NM KAPADIA for Applicant(s) : 1,
PUBLIC
PROSECUTOR for Respondent(s) : 1,
None for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE ANANT S. DAVE
Date
: 05/02/2009
ORAL
ORDER
Notice returnable on 19th February, 2009.
Direct service is permitted.
[ANANT S. DAVE, J.] //smita// Top