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Union of India - Section

Section 5A in The Cold Storage Order, 1980

5A. Application for licence to operate a cold storage or expanded cold storage. - (1) Any person desiring to obtain a licence for operating a cold storage or expanded cold storage shall make an application to the Licensing Officer in Form "C" (in duplicate) accompanied with the documents mentioned therein.

(2)Every such application shall be accompanied with fees specified in column 7.
(3)Where the applicant proposes to operate more than one cold storage or more than one expanded cold storage he shall obtain a separate licence for each such cold storage.