Gauhati High Court
M/S Pee Arr Logistics vs The Union Of India And 7 Ors on 18 April, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/1
GAHC010023852015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6474/2015
M/S PEE ARR LOGISTICS
C/O CENTURY GLOBAL LOGISTICS HAVING ITS REGISTERED OFFICE AT
KALI MANDIR GALI, NEAR CAMBRIDGE SCHOOL, NH-37, NALAPARA,
GUWAHATI -28, KAMRUP, ASSAM, REP. BY ITS AUTHORIZED
REPRESENTATIVES SHRI VINOD KUMAR.
VERSUS
THE UNION OF INDIA and 7 ORS
REP. BY THE SECRETARY, MINISTRY OF RAILWAYS, RAILWAY BOARD,
RAILWAY BHAWAN, NEW DELHI.
Advocate for the Petitioner : MR.D SAIKIA
Advocate for the Respondent : MR.A K SARKAR
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 18.04.2022 On the prayer of Mr. B.N. Gogoi, learned Standing Counsel, N.F. Railway, list the case after 2 [two] weeks in order to enable him to obtain instruction.
JUDGE Comparing Assistant