Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 21 in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015 21. Power to make rules. - The Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.
