Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 25(2)] [Section 25] [Entire Act] Union of India - Subsection Section 25(2)(xv) in The Rubber Act, 1947 (xv)the staff which may be employed by the Board and the pay and allowances and leave and other conditions of service of officers and other employees of the Board;