Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(c) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(c)the manner of giving notice under sub-section (2) of section 6;