Delhi High Court - Orders
Anjali Das & Ors vs Union Of India & Ors on 22 October, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~3 [2021]
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2676/2020
ANJALI DAS & ORS ..... Petitioners
Through: Mr. S.K. Pandey, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 22.10.2021 [Physical Court Hearing]
1. The order passed by the learned Registrar on 01.10.2021, inter alia, discloses that, respondent no. 9 has not been served, as yet.
2. Let a fresh notice be issued qua respondent no. 9.
3. List the matter before the learned Registrar for completion of service and pleadings, on 28.10.2021.
4. List the matter before this Court on 17.01.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J OCTOBER 22, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:27.10.2021 17:53:18