Section 1 in Kaloji Narayana Rao University of Health Sciences Act, 1986
1. Short title, extent and commencement.
(1)This Act may be called [Kaloji Narayana Rao University of Health Sciences] [Substituted by G.O.Ms.No.20, Health, Medical and Family Welfare (C1) Department, dated 26.09.2014.] Act, 1986.(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.20, Health, Medical and Family Welfare (C1) Department, dated 26.09.2014.].(3)It shall come into force on such date as the Government may, by notification in the 2Telangana Gazette, appoint.
