Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2)(b) in The Delhi Medical Council Act, 1997

(b)the manner in which the meeting of the Council shall be convened, held and conducted under this sub-section (1) of Section 8;