Bombay High Court
Sanjay S/O Gulabchand Gupta vs Sameer S/O Sureshchandra Tripathi on 8 January, 2020
Author: V. M. Deshpande
Bench: V.M. Deshpande
1 apl1314.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO.1314/2019
Sanjay s/o Gulabchand Gupta .vs. Sameer s/o Sureshchanddra Tripathi
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. V. R. Deshpande, Advocate for applicant.
CORAM : V. M. DESHPANDE, J.
DATED : JANUARY 08, 2020 Heard Mr.Deshpande, learned counsel for applicant.
Issue notice to non applicant, returnable on 22.01.2020.
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