Calcutta High Court (Appellete Side)
( Narendra Nath Sarksar vs Sri Sri Gopinath Deb Thakur ) on 4 May, 2012
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
(25) 04.05.2012 C. O. No. 114 of 2009 ah ( Narendra Nath Sarksar -vs- Sri Sri Gopinath Deb Thakur ) On earlier occasion, nobody appeared on behalf of the petitioner. Today, the matter is appearing as last chance. Today also, nobody appears on behalf of the petitioner even on second call.
Accordingly, this application is dismissed for default. There will be no order as to costs.
( JOYMALYA BAGCHI, J. )