Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(iii) in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020. (iii)investigation of a case under section 5 or section 6 shall be completed within a period of thirty days from the date of registration of the First Information Report;
