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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(5) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(5)The composition of the Managing Committee or Governing Body, as the case may be, shall be such as provided in the relevant Act, rules or orders, etc., in respect of the concerned Educational Institution.