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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(m) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(m)"The Kharif Season" and the "Rabi Season" means the season of approximately six months each generally known as the Kharif and Rabi seasons respectively, and should any question arise whether any crop is a Kharif or Rabi Crop or whether the date on which any thing has been done or should be done falls in one season or other the question shall be decided by the Collector whose decision shall be final;