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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(d) in The Punjab Medical Registration Act, 1916

(d)Three members elected by the registered practitioners who are Graduates or Licentiates in Medicine of [any University in India.] [Substituted for the words 'the University of the Punjab' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order of 1948 (GGO 40).]