Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(3) in The Orissa Registration Rules, 1988 (3)In case of part-plots, the four boundaries shall be furnished.Part - IX Presentation and Examination of Documents(Section 19, 21, 22, 23, 28, 29, 32, 40 and 52)
