Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(9) in The Nathdwara Temple Rules, 1973 (9)Subject to the superintendence of the Board, he shall do all such acts, deeds and things as may be incidental or conductive to the efficient management of the properties and secular affairs of the temple.
